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SC Directs States & UT's to File Detailed Affidavit Stipulating Measures for Elderly Care - (07 Sep 2020)

CIVIL

Supreme Court has directed States & Union Territories to file a detailed affidavit within 4 weeks stipulating measures to ensure that senior citizens who are living alone amidst the COVID-19 pandemic are given proper care.

Tags : SUPREME COURT   ELDERLY CARE  

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