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Allahabad HC Imposes Cost on Petitioner Seeking Deprivation of Citizenship of Kanhaiya Kumar - (07 Sep 2020)

CIVIL

Allahabad High Court has dismissed with costs a Public Interest Litigation for revocation of citizenship of Kanhaiya Kumar, former President of the Students' Union, Jawaharlal Nehru University, in connection to the 2016 Sedition Case.

Tags : ALLAHABAD HIGH COURT   KANHAIYA KUMAR  

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