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Bombay HC Refuses Stay on Final Year Examinations of Undergraduate Students - (07 Sep 2020)

EDUCATION

Bombay High Court has rejected the ad-interim prayer of nine students of various streams of the Maharashtra University of Health Science, Nashik who sought stay on examinations in physical mode of final year undergraduate medical students.

Tags : BOMBAY HIGH COURT   STAY ON FINAL YEAR EXAMINATIONS  

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