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Delhi HC to Sanskriti School: You Can’t Keep Admission Process Pending Indefinitely - (19 Jan 2016)

Delhi High Court has told Sanskriti School that it cannot keep its admission process pending indefinitely on ground that its plea against quashing of 60 per cent quota forwards of group-A government officials was pending in the Supreme Court.

Tags : DELHI HIGH COURT   SANSKRITI SCHOOL  

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