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Karnataka HC: Centre & State Responsible to Ensure Availability of N-95 Masks at Reasonable Prices - (07 Sep 2020)

LAW OF MEDICINE

Karnataka High Court has directed Central and State governments to respond on the question of introducing regulatory measures as regards price of N95 masks, observing that Government is not helpless when it comes to regulating the price of N-95 masks and availability.

Tags : KARNATAKA HIGH COURT   N-95 MASKS  

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