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Allahabad HC Issues Notices on Contempt Plea Against UP Advocates Welfare Funds Trustees Committee - (07 Sep 2020)

CONTEMPT OF COURT

Allahabad High Court has issued notices to the Chairman and Secretary of the Uttar Pradesh Advocates Welfare Funds Trustees Committee, in a Contempt Petition for non-implementation of a Division Bench order in suo moto Public Interest Litigation titled In re: Assistance to the Needy Advocate and Registered Advocates Clerk.

Tags : ALLAHABAD HIGH COURT   UP ADVOCATES WELFARE FUND  

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