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SC Dismisses Petition Challenging Non-Consideration of Names for Madras HC Judges - (04 Sep 2020)

SERVICE

Supreme Court has dismissed a Writ Petition filed by eight judicial officers who alleged that the Madras High Court collegiums ignored their names and instead recommended their "juniors" for elevation as judges of the High Court.

Tags : SUPREME COURT   MADRAS HIGH COURT JUDGES  

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