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SC Directs CBSE to File Affidavit Stipulating Scheme, Dates & Details - (04 Sep 2020)

EDUCATION

Supreme Court has directed Central Board for Secondary Education (CBSE) to file affidavit stipulating scheme, dates and details in the Petition against its decision to conduct compartment examination for students of classes X and XII.

Tags : SUPREME COURT   CENTRAL BOARD OF SECONDARY EDUCATION  

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