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Gauhati HC Sets Aside Police Commissioner's Order Suspending Telecast of TV Serial 'Begum Jaan' - (04 Sep 2020)

MEDIA AND COMMUNICATION

Gauhati High Court has set aside the order passed by Commissioner of Police, Gauhati to suspend the telecast of Assamese serial 'Begum Jaan'.

Tags : GAUHATI HIGH COURT   TELECAST OF TV SERIAL ‘BEGUM JAAN’  

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