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Bombay HC Directs State & University to Pay Rs 5 Lakhs Each to Bhima Koregaon Accused Shoma Sen - (04 Sep 2020)

CRIMINAL

Bombay High Court has directed Tukadoji Maharaj Nagpur University and the State Government to pay Rs.5 lakh each to former Head of Post Graduate Department of English at Nagpur University Professor (retired) Shoma Sen towards payment of gratuity, which was withheld after Sen's arrest in the Bhima Koregaon violence case in June 2018.

Tags : BOMBAY HIGH COURT   SHOMA SEN  

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