Allahabad HC Seeks Personal Presence of Varanasi SSP in Missing BHU Student Case - (04 Sep 2020)
CIVIL
Allahabad High Court has asked the Varanasi Senior Superintendent of Police to remain present before the Court in person, in connection to a missing Banaras Hindu University student who allegedly disappeared from their custody in February, 2020.
Tags : ALLAHABAD HIGH COURT MISSING BHU STUDENT
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