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NGT Seeks Report on Pollutants Dumped into Yamuna from Agra - (19 Jan 2016)

National Green Tribunal (NGT) has taken note of construction material and debris being dumped into the river by the city and directed Uttar Pradesh Jal Nigam and Agra Municipal Corporation to inform it about the total sewage discharge and the quantity of untreated waste being released into river.

Tags : NATIONAL GREEN TRIBUNAL   UTTAR PRADESH JAL NIGAM   AGRA MUNICIPAL CORPORATION  

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