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Delhi HC Directs Govt to Consider as Representation Plea for Process of Health Data Management - (04 Sep 2020)

CIVIL

Delhi High Court has directed the Central Government to consider as representation a plea challenging the process adopted by the concerned authority for pre-legislative consultation process for 'National Digital Health Mission: Health Data Management Policy'.

Tags : DELHI HIGH COURT   NATIONAL DIGITAL HEALTH MISSION: HEALTH DATA MANAGEMENT POLICY  

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