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SC Orders Removal of 48,000 Slum Dwellings Around Delhi Rail Tracks in 3 Months - (03 Sep 2020)

CIVIL

Supreme Court has ordered the removal of nearly 48,000 slum dwellings around the 140-kilometer length of railway tracks in New Delhi within three months, and has further directed that no Court should grant any stay on the removal of the slums.

Tags : SUPREME COURT   REMOVAL OF SLUM DWELLINGS  

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