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Chhattisgarh HC Stays Proceedings for Allotment of Government Land to Congress Party - (03 Sep 2020)

CIVIL

Chhattisgarh High Court has stayed the proceeding with respect to allotment of a Government land to the Congress Party, for construction of their offices in Kurud District, Chhattisgarh.

Tags : CHHATTISGARH HIGH COURT   ALLOTMENT OF GOVERNMENT LAND  

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