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Madras HC Issues Notices on Plea Seeking Govt to Take Over Fee Collection in Pvt Schools/ Colleges - (03 Sep 2020)

EDUCATION

Madras High Court has issued notices on a Public Interest Litigation seeking a direction upon the State Government to "take over" the financial transactions of all private schools and colleges in Tamil Nadu, with respect to the salary of teachers/ professors and students' fees.

Tags : MADRAS HIGH COURT   FEE COLLECTION IN PRIVATE SCHOOLS/COLLEGES  

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