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Bombay HC Allows Members of Parsi Community to Offer Prayers for Their Departed Ones - (03 Sep 2020)

CIVIL

Bombay High Court has allowed Bombay Parsi Panchayat's plea seeking directions to allow members of Parsi community to offer prayers for their dear departed ones at the Doongerwadi Tower of Silence on 3rd September, 2020 between 7 am and 4:30 pm.

Tags : BOMBAY HIGH COURT   PARSI COMMUNITY   PRAYERS FOR DEPARTED ONES  

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