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Delhi HC Refuses to Grant Injunction Against Movie ‘Gunjan Saxena: The Kargil Girl’ - (02 Sep 2020)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has refused to provide injunction against the movie Gunjan Saxena: The Kargil Girl in a plea moved by Central Government claiming that the said movie has wrongfully depicted the Indian Air Force in bad light.

Tags : DELHI HIGH COURT   ‘GUNJAN SAXENA: THE KARGIL GIRL’ MOVIE  

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