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SC Issues Directions for Protection of Shivlinga at Ujjain's Mahakaleshwar Temple - (02 Sep 2020)

CIVIL

Supreme Court has issued directions to the Temple Management Committee for the preservation of Shivlinga in the Mahakaleshwar Temple at Ujjain as there is erosion of Shivlinga taking place there.

Tags : SUPREME COURT   MAHAKALESHWAR TEMPLE   UJJAIN  

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