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NCDRC Allows Advocates to Appear Physically if All Parties to the Matter Consent - (02 Sep 2020)

CONSUMER

National Consumer Disputes Redressal Commission (NCDRC) has allowed advocates to appear for physical hearing of cases if all the parties to the matter consent, from 1st September, 2020.

Tags : NATIONAL CONSUMER DISPUTE REDRESSAL COMMITTEE   PHYSICAL HEARING  

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