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Supreme Court Orders Police Protection for Petitioner and Lawyer in Sabarimala Case - (19 Jan 2016)

SC has asked Delhi Police to ensure safety of the petitioner in Sabarimala case. The court told police to ensure safety of lawyer Naushad Ahmed Khan after he claimed that he is receiving death threats for challenging the decision of Ayyappa temple, Sabarimala, Kerala to ban the entry of women.

Tags : SC   SABARIMALA CASE  

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