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Rajasthan HC Dismisses Sanjiv Bhatt's Plea to Close NDPS Case in Gujarat Court - (02 Sep 2020)

NARCOTICS

Rajasthan High Court has dismissed a Petition filed by Sanjiv Bhatt seeking discontinuation of the proceedings in Narcotic Drugs and Psychotropic Substances Act, 1985 Case pending before the Special Court (NDPS) in Palanpur, Gujarat.

Tags : RAJASTHAN HIGH COURT   SANJIV BHATT  

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