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SC Grants 10 Years Period for Telecommunication Companies to Clear AGR Dues - (01 Sep 2020)

MEDIA AND COMMUNICATION

Supreme Court has held that the telecom companies who are liable to pay Aggregate Gross Revenue dues shall make payment of 10% of the dues by 31st March, 2021. The Court has further allowed the telecommunication companies to make payments in a period spanning 10 years.

Tags : SUPREME COURT   AGR DUES OF TELECOMMUNICATION COMPANIES  

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