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Delhi HC Grants Bail Plea to Pinjra Tod Member Devangana Kalita - (01 Sep 2020)

CRIMINAL

Delhi High Court has granted bail to Pinjra Tod member Devangana Kalita in a case registered against her for allegedly instigating the residents of Jaffrabad to participate in riots.

Tags : DELHI HIGH COURT   DEVANGANA KALITA  

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