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SC Directs Centre to Come Up with Legislative & Executive Master Public Health Plan - (01 Sep 2020)

LAW OF MEDICINE

Supreme Court has directed the Centre to convene a meeting of Health Ministers/Secretaries of all states and Union Territories in order to come up with a legislative and executive master plan on public health, which focuses on the marginalised sections of the society within two weeks.

Tags : SUPREME COURT   MASTER PUBLIC HEALTH PLAN  

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