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SC Holds Distribution Companies Liable to Pay Compensatory Tariff to Adani Power Rajasthan Ltd - (01 Sep 2020)

CIVIL

Supreme Court has repelled the challenge made by a group of power distribution companies from Rajasthan against the approval of compensatory tariff for Adani Power Rajasthan Ltd.

Tags : SUPREME COURT   ADANI POWER RAJASTHAN LTD.  

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