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Karnataka HC: KPSC Candidates Can Seek Own Evaluated Answer Scripts Under RTI - (01 Sep 2020)

RIGHT TO INFORMATION

Karnataka High Court has held that a candidate who has appeared for examination conducted by a public service commission can seek for copies of his own evaluated answer scripts, along with the marks allotted to each question under the Right to Information Act, 2005.

Tags : KARNATAKA HIGH COURT   EVALUATED ANSWER SCRIPTS  

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