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Telangana High Court Dismisses Plea Seeking Permission to Carry on 'Bibika Alam Juloos' - (01 Sep 2020)

CIVIL

Telangana High Court has dismissed a Writ Petition seeking permission to carry on the procession known as "Bibika Alam Juloos" starting from Alawa Bibi and passing through Dabeerpura, Etebar Chowk, Kotla Ali Jah, Charminar, Gulzar House, Panjesha, Mir Alam Mandi, Darulshefa with ending point at Almas Mosque at Chaderghat.

Tags : TELANGANA HIGH COURT   BIBIKA ALAM JULOOS  

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