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SC Dismisses Vijay Mallya's Review Petition Against 2017 Contempt Verdict - (31 Aug 2020)

CONTEMPT OF COURT

Supreme Court has dismissed the Review Petition filed by fugitive liquor baron Vijay Mallya against its May, 2017 order holding him guilty of contempt of Court for transferring money to his children in violation of the Court's order.

Tags : SUPREME COURT   VIJAY MALLYA  

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