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NLU-D Announces Date for Holding AILET 2020 - (31 Aug 2020)

EDUCATION

National University, Delhi (NLUD-D) has announced that the All India Law Entrance Test 2020 (AILET 2020) shall be held on September 26, 2020 from 11 am till 12.30 p.m. via Computer Based Test (CBT) methodology at various Centers throughout the country.

Tags : NATIONAL LAW UNIVERSITY   DELHI   AILET 2020  

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