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Delhi HC Directs Center to Provide 'Firm Timeline' for Appointments to PMLA Appellate Tribunal - (31 Aug 2020)

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Delhi High Court has asked the Central Government to file an affidavit indicating the status of appointments at the Appellate Tribunal, PMLA. The Court has directed the Government to come out with a strict timeline for the same.

Tags : DELHI HIGH COURT   APPOINTMENTS AT PMLA APPELLATE TRIBUNAL  

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