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Patna HC Seeks Report on Implementation of Transgender Persons (Protection of Rights) Act - (31 Aug 2020)

CIVIL

Patna High Court has sought a report from the Central as well as the State Government, delineating the steps taken by them to implement the welfare provisions contained under Transgender Persons (Protection of Rights) Act, 2019.

Tags : PATNA HIGH COURT   TRANSGENDER PERSONS (PROTECTION OF RIGHTS) ACT  

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