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P&H HC Asks Lawyers/Clerks/Litigants Not to Use Saliva to Affix Court Fee Stamps - (31 Aug 2020)

CIVIL

Punjab and Haryana High Court has stated in a notice that lawyers, Clerks and Litigants should not use saliva for affixing Court fee stamps on Applications/Petitions to be filed in the Registry.

Tags : PUNJAB AND HARYANA HIGH COURT   COURT FEE STAMPS  

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