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Bombay HC: Wife Best Suited to be Guardian of a Husband in Vegetative State - (31 Aug 2020)

FAMILY

Bombay High Court has held that in a marriage, husband and wife are equal partners and the wife is best suited to be the guardian of her husband who is lying in a vegetative State.

Tags : BOMBAY HIGH COURT   GUARDIAN OF A HUSBAND IN VEGETATIVE STATE  

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