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Delhi HC Dismisses Plea Moved by Mehul Choksi Against Netflix Show Big Boy Billionaire - (31 Aug 2020)

MEDIA AND COMMUNICATION

Delhi High Court has dismissed the plea moved by fugitive diamond merchant Mehul Choksi seeking access to the preview of the Netflix show Big Boy Billionaire prior to its release on 2nd September, 2020.

Tags : DELHI HIGH COURT   MEHUL CHOKSHI  

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