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Delhi HC Stays Broadcast of Sudarshan TV's Show Communalising UPSC Recruitment of Muslims - (31 Aug 2020)

MEDIA AND COMMUNICATION

Delhi High Court has stayed the broadcast of a show of Sudarshan News channel allegedly based on "infiltration of Muslims" in the Civil Services, on a plea filed by students of Jamia Millia Islamia.

Tags : DELHI HIGH COURT   COMMUNALISING OF UPSC RECRUITMENT  

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