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Delhi HC Asks Ministry to Decide on Deletion of Defamatory Scenes Against Air Force - (31 Aug 2020)

MEDIA AND COMMUNICATION

Delhi High Court has directed the Union Ministry of Information & Broadcasting to consider as representation the plea seeking deletion or modification of certain scenes from the movie 'Gunjan Saxena: The Kargil Girl', for allegedly defamatory portrayal of the Indian Air Force.

Tags : DELHI HIGH COURT   ‘GUNJAN SAXENA: THE KARGIL GIRL’ MOVIE  

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