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SC Issues Notice on Plea Seeking Uniform Education Policy to Avoid Discrimination - (28 Aug 2020)

EDUCATION

Supreme Court has issued notice in a plea seeking for directions to the Union to formulate a uniform education policy in every State in order to curb discriminatory practices adopted during the COVID-19 pandemic and to ensure participation of children of weaker sections in elementary education.

Tags : SUPREME COURT   UNIFORM EDUCATION POLICY  

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