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Delhi HC Directs Centre to Consider Providing Assistance to PwD Students - (28 Aug 2020)

EDUCATION

Delhi High Court has directed the Ministry of Human Resource Development and the Ministry of Social Justice & Empowerment to coordinate with the Ministry of Railways on providing timely reservation and subsidised tickets to students under Persons With Disability category, who are living in remote areas and are willing to come to Delhi to participate in physical exams organised by the Delhi University.

Tags : DELHI HIGH COURT   ASSISTANCE TO PWD STUDENTS  

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