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Allahabad HC Grants Bail to 16 Foreign Members of Tablighi Jamaat - (27 Aug 2020)

CRIMINAL

Allahabad High Court has allowed the bail applications of 16 foreign members of the Tablighi Jamaat, accused of violating of the pandemic protocol and hiding in Prayagraj without any information to the administration.

Tags : ALLAHABAD HIGH COURT   TABLIGHI JAMAAT  

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