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Allahabad HC Grants Protection from Arrest to Journalist Supriya Sharma - (27 Aug 2020)

CRIMINAL

Allahabad High Court has granted protection from arrest to Supriya Sharma, in connection to a First Information Report lodged against them by a Varanasi resident for misrepresentation of her statements.

Tags : ALLAHABAD HIGH COURT   SUPRIYA SHARMA  

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