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Gujarat High Court Rejects Yatin Oza's Unconditional Apology - (27 Aug 2020)

CONTEMPT OF COURT

Gujarat High Court has decided to reject Advocate Yatin Oza's apology, forthcoming in the backdrop of initiation of contempt proceedings against him and after stripping of his senior designation, as his words have caused "irreparable damage" to the Judicial Institution.

Tags : GUJARAT HIGH COURT   YATIN OZA  

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