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Delhi HC Allows Police to Submit Case Diary in Bail Plea of Natasha Narwal - (27 Aug 2020)

CRIMINAL

Delhi High Court has allowed Delhi Police to submit the case diary pertaining to the First Information Report filed against Pinjra Tod member, Natasha Narwal in a sealed cover as the content of the same is too sensitive to be revealed at this stage.

Tags : DELHI HIGH COURT   NATASHA NARWAL  

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