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Kerala HC: Downloading of Aarogya Setu App Not Mandatory for Domestic Flight Passengers - (27 Aug 2020)

CIVIL

Kerala High Court has recorded the submission made on behalf of the Airport Authority of India (AAI) that the downloading of the Aarogya Setup app is not a mandatory requirement of domestic flight passengers and is only optional.

Tags : KERALA HIGH COURT   AAROGYA SETU APP  

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