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MP HC Directs Govt to Permit Students to Register for PG Medical Admission Process - (27 Aug 2020)

EDUCATION

Madhya Pradesh High Court has directed the State Government to permit all the students, who were not able to get themselves registered on account of COVID-19 Pandemic, to participate in last round of counselling for NEET PG 2020.

Tags : MADHYA PRADESH HIGH COURT   PG MEDICAL ADMISSION PROCESS  

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