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P&H HC: Object of Persons with Disabilities Act to Provide Congenial Work Environment - (27 Aug 2020)

CIVIL

Punjab and Haryana High Court has remarked that the object of the Persons with Disabilities (Equal Opportunity, Protection of Rights and Full Participation) Act, 1995 is to provide a congenial work environment keeping in view the disability of the employee.

Tags : PUNJAB AND HARYANA HIGH COURT   CONGENIAL WORK ENVIRONMENT  

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