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Allahabad HC Slams Police for Filing Vague Affidavit in Disappearance of BHU Student - (26 Aug 2020)

CRIMINAL

Allahabad High Court has slammed the Police authorities for filing a 'vague affidavit' instead of giving a complete statement of facts that led to disappearance of a Banaras Hindu University student from Varanasi.

Tags : ALLAHABAD HIGH COURT   VAGUE AFFIDAVIT  

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