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Bombay HC to Resume Physical Hearing of Criminal Appeals Only - (26 Aug 2020)

CRIMINAL

Bombay High Court has notified a special procedure for physical hearing of criminal appeals only from 31st August, 2020 to 15th September, 2020 for the principal bench in Mumbai, Aurangabad and High Court of Bombay at Goa, as a precautionary measure in view of COVID-19.

Tags : BOMBAY HIGH COURT   PHYSICAL HEARING OF CRIMINAL APPEALS  

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