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SC Tells Petitioner to Implead 28 States in Plea Seeking Permission for Muharram Public Procession - (26 Aug 2020)

CIVIL

Supreme Court has asked the Petitioner to implead 28 States in a plea seeking permission of for taking out the Muharram public procession, in a limited capacity, with 5 people only, in light of the pandemic situation.

Tags : SUPREME COURT   MUHARRAM PUBLIC PROCESSION  

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