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Madras HC Dismisses Pleas Against State's Assessment Mechanism for Passing Class X Students - (26 Aug 2020)

EDUCATION

Madras High Court has dismissed a batch of Writ Petitions challenging the assessment mechanism adopted by the Tamil Nadu Government to assess students of 10th standard and award marks in the final SSLC Public examination.

Tags : MADRAS HIGH COURT   PASSING CLASS X STUDENTS  

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